SHARADBHAI P RAMI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Mitul K. Shelat, learned advocate for the petitioner, Ms. Jyoti Bhatt, learned AGP for respondent Nos.1 to 4 and Mr. M.K. Patel, learned advocate for respondent No.5.

(2.) With consent of the learned advocates appearing for the parties and more particularly considering the fact that the present petition is filed against nongrant of interim relief, the matter is taken up for final disposal forthwith.

(3.) Rule. Ms. Jyoti Bhatt, learned AGP waives service of Rule on behalf of respondent Nos.1 to 4 and Mr. M.K. Patel, learned advocate waives service of Rule on behalf of respondent No.5.