(1.) Rule. Learned advocate Mr. Meet M. Thakker waives service of Rule on behalf of the respondent No.1.
(2.) Learned advocate Mr. Meet M. Thakker undertakes to file his appearance.
(3.) Heard learned advocate for the parties.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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