KARIMBHAI ALIBHAI MULTANI Vs. STATE OF GUJARAT

Referred Judgements :-

MOHAMMED BHAKAR VS. Y. KRISHNA REDDY [REFERRED TO]
NIRMAL CHANDRA BHATTACHARJEE AND OTHERS VS. UNION OF INDIA AND OTHERS [REFERRED TO]
KIRANBEN P. CHAUDHARY VS. STATE OF GUJARAT [REFERRED TO]
MAJOR N C SINGHAL VS. DIRECTOR GENERAL ARMED FORGES MEDICAL SERVICES NEW DELHI [REFERRED TO]
STATE OF HARYANA VS. SHAMSHER JANG BAHAUUR [REFERRED TO]
STATE OF JAMMU AND KASHMIR VS. TRILOKI NATH KHOSA [REFERRED TO]
STATE OF MAHARASHTRA VS. CHANDRAKANT ANANT KULKARNI [REFERRED TO]
T R KAPUR VS. STATE OF HARYANA [REFERRED TO]
T R KAPUR VS. STATE OF HARYANA [REFERRED TO]
STATE OF MAHARASHTRA VS. JAGANNATH ACHYUT KARANDIKAR [REFERRED TO]
K JAGADEELSAN VS. UNION OF INDIA [REFERRED TO]
CHAIRMAN RAILWAY BOARD VS. C R RANGADHAMAIAH [REFERRED TO]
B V SIVAIAH VS. K ADDANKT BABU [REFERRED TO]
STATE OF MADHYA PRADESH VS. YOGENDRA SHRIVASTAVA [REFERRED TO]
PURBANCHAL CABLES & CONDUCTORS PVT LTD VS. ASSAM STATE ELECTRICITY BOARD [REFERRED TO]
GUJARAT RAJYA PANCHAYAT SEVA KARMACHARI MAHA MANDAL VS. STATE OF GUJARAT [REFERRED TO]