SIDDHARTH CORPORATION THRO PROPRIETOR MANAKMAL M BACHHAWA Vs. GUJARAT STATE CIVIL SUPPLIES CORPORATION LTD

Referred Judgements :-

MAULA BUX VS. UNION OF INDIA [REFERRED TO]
ERUSIAN EQUIPMENT AND CHEMICALS LIMITED UNION OF INDIA VS. STATE OF WEST BENGAL:A K MITHIBORWALA [REFERRED TO]
HAR SHANKAR VS. DEPUTY EXCISE AND TAXATION COMMR [REFERRED TO]
STATE OF KARNATAKA VS. RAMESHWARA RICE MILLS THTRTHAHALLI:K KRISHNAPPA NAIDU AND CO :S THIPPA REDDY [REFERRED TO]
MAHABIR AUTO STORES VS. INDIAN OIL CORPORATION [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
FOOD CORPORATION OF INDIA VS. JAGANNATH DUTTA:L C BHAKAT [REFERRED TO]
ASSISTANT EXCISE COMMISSIONER VS. ISSAC PETER [REFERRED TO]
STATE OF BIHAR VS. JAIN PLASTICS AND CHEMICALS LIMITED [REFERRED TO]
YOGESH MEHTA VS. CUSTODIA APPOINTED UNDER THE SPECIAL COURT [REFERRED TO]
SIEMENS PUBLIC COMMUNICATION NETWORKS PVT LTD VS. UNION OF INDIA [REFERRED TO]
VILLAYATI RAM MITTAL PVT LTD VS. UNION OF INDIA [REFERRED TO]
SATISH BATRA VS. SUDHIR RAWAL [REFERRED TO]
NIRMA INDUSTRIES LTD. VS. SECURITIES & EXCHANGE BOARD OF INDIA [REFERRED TO]