(1.) Revenue has challenged the judgment of CESTAT dated 24.02.2015 raising the following questions for our consideration:
(2.) Before the adjudicating authority, the assessee explained its stand as under:
(3.) The adjudicating authority in a detailed discussion held and observed as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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