ANISH FAIYAD AHMAD SIDDIK Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Rule. Mr.Swapneshwar Gautam, learned Assistant Government Pleader waives service of rule on behalf of respondents.

(2.) In this petition, the petitioner has prayed for the following prayers: -

(3.) Petitioner has earlier filed a petition, being Special Civil Application No.2967 of 2015, which is disposed of by order dated 10.03.2015 by passing the following order: -