NAGJI LAKHU BHARWAD Vs. STATE OF GUJARAT

Referred Judgements :-

BHIL KANJI BHAGWAN (SINCE DEAD) THROUGH HIS HEIRS LAXMIBEN KANJI AND OTHERS VS. BHIL KARSAN BIJAL AND OTHERS [REFERRED TO]
BUDHABHAI BHIKHABHAI PARMARAND AND ANOTHER VS. SHANTABEN WD/O BHALABHAI BECHARBHAI [REFERRED TO]
THAKUR SUKHPAL SINGH VS. THAKUR KALYAN SINGH [REFERRED TO]
GIRIJANANDINI DEVI VS. BIJENDRA NARAIN CHOUDHARY [REFERRED TO]
SANTOSH HAZARI VS. PURUSHOTTAM TIWARI [REFERRED TO]
MADHUKAR VS. SANGRAM [REFERRED TO]
H SIDDIQUI VS. A RAMALINGAM [REFERRED TO]
G AMALORPAVAM VS. R C DIOCESE OF MADURAI [REFERRED TO]
GANNMANI ANASUYA VS. PARVATINI AMARENDRA CHOWDHARY [REFERRED TO]
SHIV KUMAR SHARMA VS. SANTOSH KUMARI [REFERRED TO]
B V NAGESH VS. H V SREENIVASA MURTHY [REFERRED TO]
DUMALA VAGHPARA GRAM PANCHAYAT VS. CHUNILAL TRIBHOVANDAS PATEL [REFERRED TO]
KIKUBHAI PARSHOTTAMBHAI PATEL VS. BABUBHAI VALLABHBHAI PATEL [REFERRED TO]
JAYSHREEBEN VASANTKUMAR VITHLANI VS. MANJIBHAI AND CO [REFERRED TO]
MAHMAD AHMADBHAI VS. FATMABEN ABDULLA [REFERRED TO]
PRAJAPATI AMBARAM NAGARBHAI VS. PRAJAPATI HARJIBHAI [REFERRED TO]
UNITED ENGINEERS & CONTRACTORS VS. SECRETARY TO GOVT A P [REFERRED TO]