LAWS(GJH)-2015-2-134

LOK ADHIKARSANGH Vs. STATE OF GUJARAT

Decided On February 09, 2015
Lok Adhikarsangh Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) We have heard learned senior advocate Mr. Girish Patel assisted by learned advocate Mr. Manoj Shrimali for the petitioner and learned AGP Mr. Utkarsh Sharma appearing for the respondent State.

(2.) Writ petition No. 16930 of 2003 is filed by the petitioner for the following relief:

(3.) In Writ Petition No. 8999 of 2008, the following relief has been prayed by the petitioner: