LAWS(GJH)-2015-3-332

STATE OF GUJARAT Vs. COSMOS INTERNATIONAL LTD

Decided On March 20, 2015
STATE OF GUJARAT Appellant
V/S
Cosmos International Ltd Respondents

JUDGEMENT

(1.) AS common question of law and facts arise in this group of Tax Appeals, they are disposed of by this common judgment and order.

(2.) IN Tax Appeal No.857/2013, the following substantial question of law arises.

(3.) NOW , following common question of law involved/raised in the present group of Tax Appeals is required to be considered.