(1.) Revenue has filed these appeals raising identical question for our consideration which reads as under:
(2.) Briefly stated, the facts are that:
(3.) We noticed that the term 'international traffic' has been defined in Clause 3(h) of the DTAA in question and reads as under:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN