(1.) The Official Liquidator has filed this report, wherein, he has prayed for the following reliefs:
(2.) Heard learned advocate Mr. J.S. Yadav for the applicant Official Liquidator, learned AGP Mrs. V.S. Pathak for respondent No.7, learned advocate Mr. D.S. Vasavada for respondent No.1, learned advocate Mr. Nangesh Sood for respondent No.3 and learned advocate Mr. Sharif H. Shaikh for respondents No.6.1 to 6.3.
(3.) Learned advocate Mr. J.S. Yadav for the Official Liquidator submitted that this Court has passed an order on 25.04.1988 in Company Petition No.57 of 1987, whereby, Shri Ahmedabad Ramkrishna Mills Co. Ltd. was ordered to be wound up and the Official Liquidator attached to this Court has been appointed as Liquidator of the said company.