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LAWS(GJH)-2015-11-61
AZRUDDIN @ AZHAR ISMILBHAI SHAIKH Vs. STATE OF GUJARAT
Decided On November 30, 2015
Azruddin @ Azhar Ismilbhai Shaikh
Appellant
V/S
STATE OF GUJARAT
Respondents
Referred Judgements :-
MUSTAKMIYA JABBARMIYA SHAIKH VS. M M MEHTA COMMISSIONER OF POLICE
[REFERRED TO]
ASHOKBHAI JIVRAJ ALIAS JIVABHAI SOLANKI VS. POLICE COMMISSIONER SURAT
[REFERRED TO]
RANUBHAI BHIKHABHAI BHARWAD VEKARIA VS. STATE OF GUJARAT
[REFERRED TO]
JUDGEMENT
(1.) XXX XXX XXX
(2.) XXX XXX XXX
(3.) XXX XXX XXX
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