LAWS(GJH)-2015-8-87

DEVCHANDBHAI BACHUBHAI VAJA Vs. STATE OF GUJARAT

Decided On August 21, 2015
Devchandbhai Bachubhai Vaja Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) This petition is of the year 2011 and it was at the stage of notice and has not been admitted, it is being decided finally.

(2.) On 10.8.2015, this court has passed the following order:

(3.) Though the roster has been changed, however, this petition is listed today before this Court for dictation of judgment.