REGENT COMPUTRONICS PVT. LTD.

Heir Of Decd. Devrajbhai Nathabhai Bhuva - Geetaben Devrajbhai And Ors. Appellant

V/S

Driver - Aumprakash Ramsurat Chauhan And Ors. Respondents

Referred Judgements :-

PUSHPABAI PURSHOTTAM UDESHI VS. RANJIT GINNING AND PRESSING CO PRIVATE LIMITED [REFERRED TO]
NATIONAL INSURANCE CO LTD VS. LAXMI NARAIN DHUT [REFERRED TO]
JAI PRAKASH VS. NATIONAL INSURANCE CO LTD [REFERRED TO]
ORIENTAL INSURANCE CO LTD VS. DHANBAI KANJI GADHVI [REFERRED TO]
HARSHAVARDHADITYA RUDRADITYA VS. JYOTINDRA CHIMANLAL PARIKH [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. NAGJIBHAI DAMJIBHAI GADESARA [REFERRED TO]
NEW INDIA ASSURANCE CO LTD VS. DEVRAJ HARIBHAI GADHVI [REFERRED TO]
UNITED INDIA INSURANCE CO LTD VS. ANITHA [REFERRED TO]
HIMACHAL ROAD TRANSPORT CORPORATION VS. BALDEV KUMAR NAYYER [REFERRED TO]

JUDGEMENT

(1.) Heard Mr. Tushar L. Sheth, learned advocate for the Petitioners and Mr. Palak H. Thakkar, learned advocate for the Respondent No.4 at length. Perused the record.

(2.) Both the parties have agreed to dispose of this petition at such admission stage, hence Rule. Mr. Palak H. Thakkar, learned advocate waives service for Respondent No.4.

(3.) The Petitioners herein are original Claimants, whereas, Respondents are original defendants in Motor Accidents Claims Petition No. 69 of 2005 before the Motor Accidents Claims Tribunal (Aux.) at Gondal. The parties are referred in their original capacity in such petition.

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HEIR OF DECD. DEVRAJBHAI NATHABHAI BHUVA- GEETABEN DEVRAJBHAI & ORS. Vs. DRIVER- AUMPRAKASH RAMSURAT CHAUHAN & ORS.

Referred Judgements :-

JUDGEMENT

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