(1.) HEARD Mr. Majmudar, learned advocate for the petitioner, and Mr. Pandya, learned AGP for the respondent State.
(2.) IN present petition, the petitioner has prayed, inter alia, that: -
(3.) SO far as relevant facts are concerned, the petitioner has averred that: -
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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