SANDESH LIMITED Vs. SOUND FINLEASE PVT LTD

JUDGEMENT

(1.) DRAFT Amendment granted.

(2.) O .J. Appeal No. 12 of 2014 is preferred against the judgement and order dated 20.03.2014 passed in Company Petition No. 02 of 2013 passed by the Company Law Board, Mumbai (for short 'impugned order').

(3.) THE brief facts as per the appellant leading to the filing of the present appeal are as under: