(1.) Rule.
(2.) The present petition is filed by the petitioner under Articles 14, 16, 226 and 227 of the Constitution of India for the prayer inter alia:
(3.) The facts of the case briefly summarized as follows.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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