LAWS(GJH)-2015-8-147

SALIM HUSAIN MUJIB HUSAIN SHAIKH Vs. SHABNAMBANU D/O ASIFKHAN PATHAN W/O SALIM HUSAIN MUJIB HUSAIN SHAIKH

Decided On August 19, 2015
Salim Husain Mujib Husain Shaikh Appellant
V/S
Shabnambanu D/O Asifkhan Pathan W/O Salim Husain Mujib Husain Shaikh Respondents

JUDGEMENT

(1.) Husband applicant being aggrieved by the order passed below Exh.5 in Civil Misc. Application No.221 of 2014 passed on 26.06.2015, has filed the present Civil Revision Application.

(2.) Rule.

(3.) This Court had issued notice by order dated 12.06.2015. Opponent though served, has neither engaged any advocate nor has remained present. Daily board shows that matter is listed six times. That being so, notice of Rule is not issued to the opponent.