REGENT COMPUTRONICS PVT. LTD.

Yuvrajsinh Pravinsinh Jadeja Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

HARJI P. KATARIA VS. COMMISSIONER OF POLICE [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
GUJARAT STATE DY EXECUTIVE ENGINEERS ASSOCIATION VS. STATE OF GUJARAT [REFERRED TO]
MORGAN STANLEY MUTUAL FUND DRARVINDGUPTA VS. KARTICK DAS:SECURITIES AND EXCHANGE BOARD OF INDIA [REFERRED TO]
BURN STANDARD COMPANY LIMITED VS. DINABANDHU MAJUMDAR [REFERRED TO]
UNION OF INDIA VS. ERA EDUCATIONAL TRUST [REFERRED TO]
STATE OF PUNJAB VS. RAGHBIR CHAND SHARMA [REFERRED TO]
DEORAJ VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF ORISSA VS. RAJKISHORE NANDA [REFERRED TO]
RATHOD JAHABHAI DANGARBHAI VS. STATE OF GUJARAT [REFERRED TO]
CHUDASMA DILUBHAI DIPSINGH VS. GENERAL MANAGER PASCHIM GUJARAT VIJ CO LTD RAJKOT [REFERRED TO]
MANOJ MANU VS. UNION OF INDIA [REFERRED TO]

JUDGEMENT

(1.) HEARD the learned counsel appearing for the parties on the point of interim relief.

(2.) THE petitioners are all wait listed candidates waiting anxiously for being appointed to the post of PSI (Unarmed). The petitioners had applied for the post of PSI (Unarmed) pursuant to an advertisement issued by the State Government. The petitioners successfully cleared all the tests including the oral interview and were placed in the waiting list. The life of the waiting list is of two years and the same would come to an end on 24th June, 2015. It appears that they are all on top of the waiting list.

(3.) THE following candidates who found place in the final select list and were actually given appointment, for some reason or the other, resigned and one of those died.

Click here to view full judgment.

YUVRAJSINH PRAVINSINH JADEJA Vs. STATE OF GUJARAT

Referred Judgements :-

JUDGEMENT

QUick Links

Get in Touch

Email

Contact Numbers

Address