ILABA JAYSINH ATALIYA Vs. A K RAKESH

JUDGEMENT

(1.) HEARD Mr. Champaneri, learned advocate for the petitioners, Ms. Manisha L Shah, learned Government Pleader with Ms. Pathak, learned AGP for the respondent No. 2, Mr. Ashish Shah, learned advocate for respondent the Nos. 3 and 5 and Mr. Mahesh Bhavsar, learned advocate for the respondent No. 4.

(2.) IN present petition the petitioners have prayed, inter alia, that: -

(3.) AFTER hearing the petitioners, following order was passed on 12.3.2015.