(1.) This Speaking To Minutes is accepted.
(2.) Remaining part of the order stands as it is.
(3.) Office is directed to issue a fresh writ of the order herewith.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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