KAVERI HOTELS PRIVATE LIMITED PRESENTLY KNOWN AS CHOUKI DHANI MOTELS (GUJ.) PVT. LTD. Vs. INTELLECTUAL PROPERTY APPELLATE BOARD

Referred Judgements :-

NIAU VS. KUNWAR SEN [REFERRED TO]
HARMOHAN SINGH VS. GURBAX SINGH [REFERRED TO]
WANDER LIMITED VS. ANTOX INDIA PRIVATE LIMITED [REFERRED TO]
OBERAI FORWARDING AGENCY VS. NEW INDIA ASSURANCE COMPANY LIMITED [REFERRED TO]
DHURANDHAR PRASAD SINGH VS. JAI PRAKASH UNIVERSITY [REFERRED TO]
AMIT KUMAR SHAW VS. FARIDA KHATOON [REFERRED TO]
AVINASH KUMAR CHAUHAN VS. VIJAY KRISHNA MISHRA [REFERRED TO]
ECONOMIC TRANSPORT ORGANIZATION VS. CHARAN SPINNING MILLS PVT LTD [REFERRED TO]
GOPAL KRISHAN VS. MEX SWITCHGAR PRIVATE LIMITED [REFERRED TO]
HARSH VARDHAN RASTOGI VS. CHAMPION PUBLICATIONS [REFERRED TO]
ARCHIE COMIC PUBLICATIONS INC VS. PURPLE CREATIONS PVT LTD [REFERRED TO]
SUN PHARMACEUTICAL VS. CIPLA LIMITED [REFERRED TO]
CINNI FOUNDATION VS. RAJ KUMAR SAH AND SONS [REFERRED TO]
NIZAR SADARUDDIN KHOJA VS. VAIBHAV CONSTRUCTION [REFERRED TO]
RANGOLI CHEMFOODS PVT LTD VS. INDO BRINE INDUSTRIES LTD [REFERRED TO]
SANJEEVA REDDI VS. JOHANPUTRA REDDI [REFERRED TO]
KEDARNATH KANORIA VS. KHAITAN SONS AND CO [REFERRED TO]
SCIENTIFIC SOAP WORKS VS. DALSUKHBHAI MANGALDAS SHAH [REFERRED TO]
BLOOMFIELD CO LTD VS. BAGARIA BUSINESS P LTD [REFERRED TO]
HEM CORPORATION PVT LTD VS. ITC LIMITED [REFERRED TO]
DEVKINANDAN LAL VS. JOGENDRA PRASAD [REFERRED TO]
PANDIT RUDRANATH MISHIR VS. PANDIT SHEO SHANKAR MISSIR [REFERRED TO]
MONGHIBAI VS. COOVERJI UMERSEY [REFERRED TO]
SAP AKTIENGESELLSCHAFT VS. ROHIT SHARMA [REFERRED TO]