NISHITH DHRUVA Vs. GUJARAT PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) Since all these Special Civil Application and Civil Applications are inter connected and issues raised therein are common, they are being heard together and are being disposed of by this common order and judgment.

(2.) Special Civil Application No.6437 of 1999 is filed by one Nishith M. Dhruva, praying for the direction to the respondent i.e. Gujarat Public Service Commission to recast the final seniority list dated 24.8.1999, excluding the names of the persons shown at Serial Nos.13, 14, 17, 23, 24, 30, 31, 33, 34, 35 and 53, who did not belong to the cadre of Assistant in the establishment of respondent commission.

(3.) Special Civil Application No.7844 of 1999 is filed by in all 16 persons praying for quashing and setting aside the final seniority list published on 24.8.1999 for the cadre of Assistant by respondent authorities. The petitioners have also sought for the direction to hear the petitioners and to prepare the final seniority list afresh.