LAWS(GJH)-2005-2-90

HARIJAN CHAMAR CHATURBHAI MAGANBHAI Vs. STATE OF GUJARAT

Decided On February 10, 2005
Harijan Chamar Chaturbhai Maganbhai Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) xxx xxx xxx

(2.) xxx xxx xxx

(3.) xxx xxx xxx