PIUSHKUMAR JAYANTILAL GANDHI TRUSTEE Vs. RAMESHCHANDRA GORDHANBHAI PATEL

Referred Judgements :-

BOOTHALINGA AGENCIES V. PORIASWAMI NADAR [REFERRED TO]
JOHN LEE AND SON V. RAILWAY EXECUTIVE [REFERRED TO]
SIR LINDSAY PARKINSON AND CO. LTD. VS. COMMISSIONER OF WORK [REFERRED TO]
BRITISH MOVIETONEWS LTD. V. LONDON AND DISTT. CINEMAS LTD. [REFERRED TO]
DENNIS REED LTD. V. GOODY [REFERRED TO]
BENNET WALDEN AND CO. V. WOOD [REFERRED TO]
ALOPI PARSHAD AND SONS LIMITED VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
G J FERNANDEZ VS. STATE OF KARNATAKA [REFERRED TO]