BHIKHUBHAI VITTHALBHAI PATEL Vs. STATE OF GUJARAT

Referred Judgements :-

K L GUPTE PADAMAKAR BALKRISHNA SAMANT INDIA FARMERS PRIVATE LIMITED BOMBAY LAXMISINGH UDITSINGH VS. MUNICIPAL CORPORATION OF GREATER BOMBAY [REFERRED TO]
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL VS. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED [REFERRED TO]
MUNICIPAL CORPORATION OF GREATER BOMBAY VS. HAKIMWADI TENANTS ASSOCIATION [REFERRED TO]
COLLECTOR OF CENTRAL EXCISE HYDERABAD COLLECTOR OF CENTRAL EXCISE MADRAS VS. JAYANT OIL MILLS PRIVATE LIMITED :TATA OIL MILLS COMPANY LIMITED [REFERRED TO]
SITARAM SUGAR COMPANY LIMITED U P STATE SUGAR CORPORATION LIMITED VS. UNION OF INDIA [REFERRED TO]
H S S K NIYAMI VS. UNION OF INDIA [REFERRED TO]
AHMEDABAD URBAN DEVELOPMENT AUTHORITY VS. MANILAL GORDHANDAS [REFERRED TO]
BOARD OF TRUSTEES OF PORT OF BOMBAY VS. SRIYANESH KNITTERS [REFERRED TO]
PARBODH SAGAR VS. PUNJAB STATE ELECTRICITY BOARD [REFERRED TO]
DELHI ADMINISTRATION VS. GURDIP SINGH UBAN [REFERRED TO]
HER HIGHNESS MAHARANI SHANTIDEVI P GAIKWAD VS. SAVJIBHAI HARIBHAI PATEL [REFERRED TO]
UGAR SUGAR WORKS LIMITED VS. DELHI ADMINISTRATION [REFERRED TO]
STATE OF ANDHRA PRADESH VS. N AUDIKESAVA REDDY [REFERRED TO]
BALCO EMPLOYEES UNION REGD VS. UNION OF INDIA [REFERRED TO]
PADMA VS. HIRALAL MOTILAL DESARDA [REFERRED TO]
BHAVNAGAR UNIVERSITY VS. PALITANA SUGAR MILL PRIVATE LIMITED [REFERRED TO]
FEDERATION OF RAILWAY OFFICERS ASSOCIATION VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. RAJIV KUMAR [REFERRED TO]
HAWRAH MUNICIPAL CORPORATION VS. GANGES ROPE COMPANY LIMITED [REFERRED TO]
REEMA AGGARWAL VS. ANUPAM [REFERRED TO]
MUNICIPAL CORPORATION LUDHIANA VS. BALINDER BACHAN SINGH [REFERRED TO]
FRIENDS COLONY DEVELOPMENT COMMITTEE VS. STATE OF ORISSA [REFERRED TO]
BALAKRISHNA H SAWANT VS. SANGLI MIRAJ and KUPWAD CITY M CORPORATION [REFERRED TO]
KIKABHAI UKABHAI PATEL VS. STATE OF GUJARAT [REFERRED TO]
CHAMPAKLAL BECHARBHAI VS. STATE OF GUJARAT [REFERRED TO]
AHMEDABAD MUNICIPAL CORPORATION VS. CHIMANLAL ESTATE OWNERS ASSOCIATION [REFERRED TO]
RAJAN SANKALCHAND PATEL VS. STATE OF GUJARAT [REFERRED TO]
CONSUMER PROTECTION COUNCIL VS. AHMEDABAD MUNICIPAL CORPORATION [REFERRED TO]
AHMEDABAD GREEN BELT KHEDUT MANDAL VS. STATE OF GUJARAT [REFERRED TO]
M. C. MEHTA VS. UNION OF INDIA [REFERRED TO]