COMMISSIONER OF INCOME-TAX Vs. PARMANAND M. PATEL

Referred Judgements :-

TATA EXPORTS LTD. V. STATE OF MAHARASHTRA [REFERRED TO]
MALABAR INDUSTRIAL CO. LTD. V. COMMISSIONER OF INCOME -TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX MADRAS VS. S V ANGIDI CHETTIAR [REFERRED TO]
D M MANASVI VS. COMMISSIONER OF INCOME TAX GUJARAT II AHMEDABAD [REFERRED TO]
CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
MALABAR INDUSTRIAL COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX KERALA STATE [REFERRED TO]
BALAJI RICE MILL VS. STATE OF KARNATAKA [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. DCOSTA J K [REFERRED TO]
ADDL COMMISSIONER OF INCOME TAX DELHI II NEW DELHI VS. ACHAL KUMAR JAIN [REFERRED TO]
P C PURI VS. COMMISSIONER OF INCOME TAX NEW DELHI [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. SUDERSHAN TALKIES [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. NIHAL CHAND REKYAN [REFERRED TO]
BHAVNAGAR CHEMICAL WORKS 1946 LTD VS. COMMISSIONER OF SALES TAX AHMEDABAD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SURENDRA PRASAD AGRAWAL [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. INDIAN PHARMACEUTICALS [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. KANTILAL JAIN [REFERRED TO]
ADDITIONAL COMMISSIONER OF INCOME TAX VS. NATHOOLAL BALARAM [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. LINOTYPE AND MACHINERY LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. C R K SWAMY [REFERRED TO]