LAWS(GJH)-2005-1-57

BHUPAT PITHABHAI KATARIYA Vs. STATE OF GUJARAT

Decided On January 20, 2005

Bhupat Pithabhai Katariya Appellant

V/S

STATE OF GUJARAT Respondents

Referred Judgements :-

ASHOKBHAI JIVRAJ ALIAS JIVABHAI SOLANKI VS. POLICE COMMISSIONER SURAT [REFERRED TO]

JUDGEMENT

(1.) XXXX (ABJ) Petition allowed.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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