LAWS(GJH)-2005-5-32

JHAVERBHAI SAVJIBHAI PATEL Vs. KANCHANBEN NATHUBHAI PATEL

Decided On May 10, 2005
Jhaverbhai Savjibhai Patel Appellant
V/S
KANCHANBEN NATHUBHAI PATEL Respondents

JUDGEMENT

(1.) Leave to delete Respondent No.7 from Special Civil Application No.8559/2005.

(2.) With the consent of the parties, both the matters are taken up for final hearing today and as in both the petitions there are more or less common issues and common challenge, they are being considered together by this common order.

(3.) RULE. Mr.A.J.Patel, learned Counsel appears for the private respondents and waives service of notice of Rule. Mr.Mengdey, learned AGP appears for State authorities and waives service of notice of Rule for respondent authorities.