LAWS(GJH)-1994-4-50

MAHENDRAKUMAR PURSHOTTAMDAS PATEL Vs. STATE OF GUJARAT

Decided On April 19, 1994
Mahendrakumar Purshottamdas Patel Appellant
V/S
STATE OF GUJARAT Respondents

JUDGEMENT

(1.) xxx xxx xxx

(2.) xxx xxx xxx

(3.) xxx xxx xxx