LAWS(GJH)-1984-2-3

STATE OF GUJARAT Vs. MAHENDRASINGH HETUBHA JADEJA

Decided On February 28, 1984
STATE OF GUJARAT Appellant
V/S
MAHENDRASINGH HETUBHA JADEJA Respondents

JUDGEMENT

(1.) . xxx xxx xxx

(2.) xxx xxx xxx

(3.) xxx xxx xxx