REGENT COMPUTRONICS PVT. LTD.

Ultratech Cement Limited Appellant

V/S

ASSISTANT LABOUR COMMISSIONER Respondents

Referred Judgements :-

R. BALASUBRAMANIAN AND ORS. V/S. CARBORUNDUM UNIVERSAL LTD. OKHA [REFERRED TO]
SOM PRAKASH REKHI VS. UNION OF INDIA [REFERRED TO]
YOVAN INDIA CEMENTS EMPLOYEES UNION VS. MANAGEMENT OF INDIA CEMENTS LIMITED [REFERRED TO]
INDIAN REYON KARMACHARI MANDAL VS. CONCILIATION OFFICER AND ASSISTANT COMMISSIONER OF LABOUR [REFERRED TO]
LARSEN AND TOUBRO LTD VS. STATE OF C G [REFERRED TO]
SIDHARTHA SARAWGI VS. BOARD OF TRUSTEES FOR THE PORT OF KOLKATA [REFERRED TO]

JUDGEMENT

(1.) Rule returnable forthwith. Learned Assistant Government Pleader Mr. Mayank Chavda and learned advocate Mr. Harsh Raval waive service of notice of rule on behalf of respondent Nos. 1 and respondent no. 2 to 2.4 respectively.

(2.) This petition is filled seeking following reliefs: -

(3.) It is the case of the petitioner that the order dtd. 6/6/2023 (Annexure-H, Page No.49) declaring the workman as protected workman is dehors the statutory provisions and without jurisdiction.

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ULTRATECH CEMENT LIMITED Vs. ASSISTANT LABOUR COMMISSIONER

Referred Judgements :-

JUDGEMENT

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