(1.) Rule. Learned advocate Mr. Hitesh Sabhnani waives service of notice of rule on behalf of respondent.
(2.) The present petition is filed by the petitioner- workman with the following prayers :-
(3.) The brief facts of the present case are as under :-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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