MANOJ MAHENDRA SOMANI Vs. UNION OF INDIA

JUDGEMENT

(1.) The applicant is before this Court calling in question a look out circular issued against him which restrains him from travelling abroad.

(2.) The applicant - Manoj Mahendra Somani, was stopped by the immigration officer at the Ahmedabad Airport, when he was scheduled to travel Dubai on 24/11/2021 and was informed orally that, look out circular had been opened in his name and therefore, he could not be permitted to travel at Dubai.

(3.) Brief facts that lead to the applicant to file this application, as borne out as pleadings are as follows: