HITESH BALVANTRAI KOTHARI Vs. STATE OF GUJARAT

Referred Judgements :-

STATE BANK OF INDIA VS. A.G.D. REDDY [REFERRED TO]
STATE OF ORISSA VS. BIDYABHUSHAN MOHAPATRA [REFERRED TO]
STATE OF ANDHRA PRADESH VS. S SREE RAMA RAO [REFERRED TO]
NAND KISHORE PRASAD VS. STATE OF BIHAR [REFERRED TO]
ANIL KUMAR VS. PRESIDING OFFICER [REFERRED TO]
DISCIPLINARY AUTHORITY CUM REGIONAL MANAGER VS. NIKUNJA BIHARI PATNAIK [REFERRED TO]
STATE BANK OF INDIA VS. RAM LAL BHASKAR [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. T.T. MURALI BABU [REFERRED TO]
DEPUTY GENERAL MANAGER (APPELLATE AUTHORITY) VS. AJAI KUMAR SRIVASTAVA [REFERRED TO]