SHAIKH MALKA ISHAKBHAI Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr.Bhuvnesh Gahlot, learned advocate appearing for the petitioners, Ms.Pooja Ashar, learned A.G.P. for the respondent no.3, Mr.Vishrut Jani, learned advocate appearing for R.C. Jani, Associates for the respondent no.4 and Mr.G.H. Virk, learned advocate appearing with Mr.S.H. Virk, learned advocate for respondent nos.5 and 6.

(2.) Issue Rule, returnable forthwith. Ms.Pooja Ashar, learned A.G.P. waives service of notice of Rule for respondent no.3, Mr.Vishrut Jani, learned advocate waives service of notice of Rule for respondent no.4 and Mr.G.H. Virk, learned advocate waives service of notice of Rule for respondent nos.5 and 6.

(3.) By way of the present petition, the petitioners have prayed for the following reliefs:-