(1.) The petition is preferred by praying the following reliefs:
(2.) The brief facts are as follows:
(3.) Heard learned advocate Mr. G. K. Rathod for the petitioner and Ms. Roshni Patel, learned Assistant Government Pleader for the respondent - State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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