HITESH DAYABHAI KANSAGRA Vs. STATE OF GUJARAT

Referred Judgements :-

SANJAY KUMAR RAI VS. STATE OF U.P. [REFERRED TO]
STATE OF GUJARAT VS. DILIPSINH KISHORSINH RAO [REFERRED TO]
STATE OF MAHARASHTRA VS. SOM NATH THAPA [REFERRED TO]
STATE OF MADHYA PRADESH VS. MOHAN LAL SONI [REFERRED TO]
MD IBRAHIM VS. STATE OF BIHAR [REFERRED TO]
P VIJAYAN VS. STATE OF KERALA [REFERRED TO]
AMIT KAPOOR VS. RAMESH CHANDER [REFERRED TO]
STATE OF TAMIL NADU VS. N.SURESH RAJAN [REFERRED TO]
SHEILA SEBASTIAN VS. R. JAWAHARAJ & ANR. ETC. [REFERRED TO]
STATE BY KARNATAKA LOKAYUKTA POLICE STATION, BENGALURU VS. M R HIREMATH [REFERRED TO]
MANISHABEN GAJJUGIRI GOSWAMI VS. STATE OF GUJARAT [REFERRED TO]
STATE OF RAJASTHAN VS. ASHOK KUMAR KASHYAP [REFERRED TO]
DEEPAK GABA VS. STATE OF UTTAR PRADESH [REFERRED TO]
CAPTAIN MANJIT SINGH VIRDI (RETD.) VS. HUSSAIN MOHAMMED SHATTAF [REFERRED TO]
VISHNU KUMAR SHUKLA VS. STATE OF UTTAR PRADESH [REFERRED TO]