DINBANDHU DINANATH PRAJAPATI Vs. DEVENBHAI MAFATLAL PATEL

Referred Judgements :-

LACHHIRAM JASRAM V. NANBA DHANAJI [REFERRED TO]
MUPPANNA V. CHANNAPPA [REFERRED TO]
S P CHENGALVARAYA NAIDU VS. JAGANNATH [REFERRED TO]
DURGESH SHARMA VS. JAYSHREE [REFERRED TO]
RAVATSINH RANUBHA VS. V S SINHA OR HIS SUCCESSOR [REFERRED TO]
KANHAIYA VS. LLLABAI [REFERRED TO]
BHAGWANSINGH VS. BABU SHIV PRASAD [REFERRED TO]
RAMAGOUDA RUDREGOWDA PATIL VS. LAGMAVVA [REFERRED TO]
STATE OF MAHARASHTRA VS. MAGANLAL CHUNILAL BOGAWAT [REFERRED TO]
TIMMANNA PARMESHWAR BHAT VS. GOVIND GANPATI BHAT [REFERRED TO]
RAM PRAKASH AGARWAL VS. GOPI KRISHNAN [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. PRAKASH TRADING CO [REFERRED TO]
LATE CHHOTABHAI NATHABHAI PATEL VS. DILIPBHAI SHANTILAL THANKI [REFERRED TO]