PAWANBHAI DAYABHAI PATEL Vs. KASHVI PAWANBHAI PATEL

JUDGEMENT

(1.) Heard learned advocate Mr. Ashish M. Dagli for petitioner and learned advocate Mr. Haresh J. Trivedi for respondents.

(2.) Upon joint request and consent of learned advocates for the parties, this matter is taken up for the final hearing.

(3.) By way of this petition, under Article 227 of the Constitution of India, the following reliefs are prayed for;