VISHWKARMA TECHNOMEC INDUSTRIES Vs. BALUBEN DEVISINGH SOLANKI

Referred Judgements :-

ASSISTANT COMMISSIONER (CT) LTD. KAKINADA VS. GLAXO SMITH KLINE CONSUMER HEALTH CASE LTD. [REFERRED TO]
GUJARAT RAJYA KAMDAR SENA VS. GOVERNMENT OF GUJARAT [REFERRED TO]
COMMINR OF CUSTOMS PREVENTIVE VS. AAFLOAT TEXTILES INDIA PVT LTD [REFERRED TO]
SANDEEP HARESHBHAI AGRAWAL VS. ALLAUDIN JAMALUDDIN [REFERRED TO]
RAJ KUMAR DIXIT VS. VIJAY KUMAR GAURI SHANKER, KANPUR NAGAR [REFERRED TO]
PRABHAKAR VS. JOINT DIRECTOR SERICULTURE DEPARTMENT AND ORS. [REFERRED TO]
AJIT KR. BHUYAN AND OTHERS VS. DEBAJIT DAS AND OTHERS [REFERRED TO]
BILKIS YAKUB RASOOL VS. UNION OF INDIA [REFERRED TO]