PRABHUDAS JESANGBHAI PATEL Vs. VINODBHAI MOHANBHAI TOGADIYA

JUDGEMENT

(1.) Rule. Learned advocate Mr.Brijesh Trivedi waives service of Rule for the respondents in all three petitions. In all these three Special Civil Applications, facts in dispute are same, therefore, with the consent of learned advocates for both sides, all three petitions are taken up for final hearing and are disposed of by this common order.

(2.) Special Civil Application No.9673 of 2023 is taken up as lead matter. The facts of the each case leading to filing of the present petitions are as under.

(3.) Heard learned Senior Counsel Mr.Shalin Mehta along with learned advocate Mr.M.J.Parikh appearing for the petitioners and learned advocate Mr.Brijesh Trivedi appearing for the respondents.