NIKUNJBHAI JAYSUKHBHAI PADARIYA Vs. STATE OF GUJARAT

JUDGEMENT

(1.) The present petition is filed for the following prayers:

(2.) Heard learned advocate Mr. Prashant V. Chavda for the petitioner and learned Public Prosecutor, Mr. Hardik Dave with Learned APP, Mr. Chintan Dave for the respondent - State.

(3.) This Court had passed order dtd. 15/10/2024, which reads as under: