SENMA SOMABHAI SENDHABHAI Vs. STATE OF GUJARAT

Referred Judgements :-

KIRANKUMAR VS. STATE OF M.P [REFERRED TO]
STATE OF MAHARASHTRA V. BALAKRISHNA DATTARIYA KUMBHAR [REFERRED TO]
SARAT CHANDRA RABHA VS. KHAGENDRANATH NATH [REFERRED TO]
NEEDLE INDUSTRIES INDIA LIMITED VS. NEEDLE INDUSTRIES NEWEY INDIA HOLDING LIMITED [REFERRED TO]
RAMA NARANG VS. RAMESH NARANG [REFERRED TO]
BHAGWAN RAMA SHINDE GOSAI VS. STATE OF GUJARAT [REFERRED TO]
K C SAREEN VS. C B I CHANDIGARH [REFERRED TO]
UNION OF INDIA VS. ATAR SINGH [REFERRED TO]
K PRABHAKARAN VS. P JAYARAJAN [REFERRED TO]
BANSHI DHAR VS. STATE OF RAJASTHAN [REFERRED TO]
RAVIKANT S PATIL VS. SARVABHOUMA S BAGALI [REFERRED TO]
RAVIKANT S PATIL VS. SARVABHOUMA S BAGALI [REFERRED TO]
NAVJOT SINGH SIDHU VS. STATE OF PUNJAB [REFERRED TO]
LALSAI KUNTE VS. NIRMAL SINHA [REFERRED TO]
CENTRAL BUREAU OF INVESTIGATION VS. ROSHAN LAL SAINI [REFERRED TO]
LOK PRAHARI, THROUGH ITS GENERAL SECRETARY S N SHUKLA VS. ELECTION COMMISSION OF INDIA & ORS [REFERRED TO]
MANSUKHBHAI BHALABHAI OZA VS. STATE OF GUJARAT [REFERRED TO]
AFJAL ANSARI VS. STATE OF U.P. [REFERRED TO]