GEETABEN ANILBHAI ODEDARA ACTING AS MOTHER AND NATURAL GUARDIAN OF MINOR DIPTIBEN ANILBHAI ODEDARA Vs. NA

JUDGEMENT

(1.) Heard learned advocate Mr. S.P. Majmudar for the appellant.

(2.) By way of this appeal, the appellant-original applicant has assailed the order dtd. 17/7/2023 passed by learned Additional District Judge, Jamnagar in Civil Miscellaneous Application No.4 of 2023. In the said order, permission which was sought for, by the appellant-original applicant to sell the undivided share of two minor children and to manage and to partition of the properties mentioned in the schedule-A annexed with the main application.

(3.) Brief facts of the case are as under:-