LAWS(GJH)-2024-7-229

DILIPBHAI KANTILAL PATEL Vs. UDAJI KANAJI THAKOR

Decided On July 18, 2024
Dilipbhai Kantilal Patel Appellant
V/S
Udaji Kanaji Thakor Respondents

JUDGEMENT

(1.) With the consent and joint request of learned advocates for the respective parties, this matter is taken up for final hearing.

(2.) We have heard learned advocate Mr. Varun Bharda appearing for Mr. S.P. Majmudar, learned advocate on record for the applicants, learned Senior Advocate Mr. Shalin Mehta appearing with Ms. Aditi Raol, learned advocate on record for opponent nos.6 to 10 and learned Senior Advocate Mr. Anshin H. Desai appearing with learned advocate Ms. Venu Nanavati for opponent no.11.

(3.) This application is filed by the original appellants/plaintiffs for bringing the legal heirs of the applicant/appellant- Kantilal Joytaram Patel in Civil Application No.1 of 2018 in F/First Appeal No.11156 of 2018 (registered as "R/First Appeal No. 2597 of 2024"). The original appellant- Kantilal Joytaram Patel is reported to have passed away on 4/11/2019 pending the restoration captioned appeal, which stood dismissed for default on 10/4/2018 and was subsequently restored on 29/4/2022.