VAGHRI ASHOKBHAI BABUBHAI Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Admit. Mr.Sahil Trivedi, learned AGP waives service of notice of admission on behalf of respondent No.1 and Mr.Chaitanya Joshi, learned advocate waives service of notice of admission on behalf of respondent No.3.

(2.) With the consent of the learned advocates for the respective parties, the matters are taken up for final hearing today.

(3.) There are multiple prayers made by the appellants - original petitioners in the writ petitions. The same are as under: