SHANTIBHAI RANCHODBHAI PATEL Vs. STATE OF GUJARAT

JUDGEMENT

(1.) By way of this petition, petitioner has prayed for the following reliefs:-

(2.) Heard learned advocate Mr. Nishit P. Gandhi for the petitioner and learned AGP Mr. Nikunj Kanara for the respondent-State.

(3.) With consent of parties matter was taken up for final hearing. Hence, Rule. Learned AGP Mr. Nikunj Kanara waives service of notice of rule on behalf of the respondent-State.