PRAMODGIRI PREMGIRI GOSWAMI Vs. UNION OF INDIA

Referred Judgements :-

KANUNGO AND CO. VS. COLLECTOR OF CUSTOMS,CALCUTTA AND ORS [REFERRED TO]
PODDARTYRES (PVT) LTD. V. COMMISSIONER [REFERRED TO]
M/S. SUMAN SILK MILLS PVT. LTD. VS. COMMISSIONER OF CUSTOMS ANDC.EX.,BARODA [REFERRED TO]
A.L JALAUDDIN V/S ENFORCEMENT DIRECTOR [REFERRED TO]
M/S. ONIDASAKA LTD. V/S COMMISSIONER OF CENTRAL EXCISE,NOIDA [REFERRED TO]
DIPU DAS V/S COMMISSIONER OF CUSTOMS KOLKATA [REFERRED TO]
M.G.M. METALISERS LTD VS. UNION OF INDIA [REFERRED TO]
ANDAMAN TIMBER INDUSTRIES VS. CCE [REFERRED TO]
M/S. GUJARAT NARMADA VALLEY FERTILIZERS AND CHEMICALS LTD (GNFC) VS. UNION OF INDIA [REFERRED TO]
SHREE SALASARJI METAL INDUSTRIES VS. UNION OF INDIA [REFERRED TO]
M/S. IHI CORPORATION VS. STATE OF GUJARAT AND ORS [REFERRED TO]
M/S. VARIETY LUMBERS PRIVATE LIMITED VS. UNION OF INDIA [REFERRED TO]
M/S. QUIPPO ENERGY LIMITED VS. UNION OF INDIA [REFERRED TO]
M/S. RADHA KRISHAN INDUSTRIES VS. STATE OF H.P. AND ORS [REFERRED TO]
RAJPUTANA STAINLESS LTD VS. UNION OF INDIA [REFERRED TO]
GYSCOAL ALLOYS LTD VS. UNION OF INDIA [REFERRED TO]
SAMEER SHAH (REAL NAME "JAVED SHAIKH") VS. UNION OF INDIA AND ANR [REFERRED TO]
M/S. BMW INDIA PRIVATE LIMITED VS. STATE OF TAMIL NADU,JOINT COMMISSIONER (CT-1) AND ORS [REFERRED TO]
SHRITUSHAR THAKKER MARIAMTAYABAUZANZIBARWALA VS. UNION OF INDIA [REFERRED TO]
K L TRIPATHI VS. STATE BANK OF INDIA [REFERRED TO]
NARESH J SUKHAWANI VS. UNION OF INDIA [REFERRED TO]
SURJEET SINGH CHHABRA VS. UNION OF INDIA [REFERRED TO]
K I PAVUNNY VS. ASSISTANT COLLECTOR HQ CENTRAL EXCISE COLLECTORATE COCHIN [REFERRED TO]
WHIRLPOOL CORPORATION VS. REGISTRAR OF TRADE MARKS MUMBAI [REFERRED TO]
HARBANSLAL SAHNIA VS. INDIAN OIL CORPORATION LIMITED [REFERRED TO]
STATE OF TAMIL NADU VS. ABDULLAH KADHER BATCHA [REFERRED TO]
KOTHARI FILAMENTS VS. COMMISSINER OF CUSTOMS PORT KOLKATA [REFERRED TO]
A K HANBEEN MOHAMED VS. COLLECTOR OF CENTRAL EXCISE MADRAS [REFERRED TO]
P G O PROCESSORS PRIVATE VS. COMMISSIONER CENTRAL EXCISE [REFERRED TO]
BISHAN SINGH VS. UNION OF INDIA [REFERRED TO]
BASUDEV GARG VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
MAHEK GLAZES PVT. LTD VS. UNION OF INDIA [REFERRED TO]
SRIDHAR PAINTS CO. P. LTD. VS. COMMR. OF CUS. & C. EX., HYDERABAD-III [REFERRED TO]
JAGDISH SHANKER TRIVEDI VS. COMMISSIONER OF CUSTOMS [REFERRED TO]
DHARAMPAL SATYAPAL LTD VS. DEPUTY COMMISSIONER OF CENTRAL EXCISE, GAUHATI [REFERRED TO]
COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS VS. CHANDAN STEEL LTD [REFERRED TO]
SULEKHRAM STEELS LIMITED VS. UNION OF INDIA [REFERRED TO]
KUMAR JAGDISH CH SINHA VS. COLLECTOR OF CENTRAL EXCISE, CALCUTTA [REFERRED TO]
RADHA KRISHAN INDUSTRIES VS. STATE OF HIMACHAL PRADESH [REFERRED TO]