GADHAVI RAMSINH ISHWARDAN Vs. STATE OF GUJARAT

JUDGEMENT

(1.) Heard Mr. Jigar Gadhavi, the learned advocate appearing for the petitioners and Mr. S.P. Hasurkar, the learned advocate appearing for the respondent Nos.2,3 and 4.

(2.) By way of present petition, the petitioners herein have prayed for the following reliefs:

(3.) The brief facts leading to filing of the present petition read thus: